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Supreme Court Stays Coercive Action Against Telugu Channels in FIRs for Sedition - (31 May 2021)

MEDIA AND COMMUNICATION

Supreme Court has stayed coercive action against two Telugu channels - TV5 news and ABN Andhra Jyoti- in the FIRs registered by Andhra Pradesh police alleging sedition against them.

Tags : SUPREME COURT   COERCIVE ACTION AGAINST TELUGU CHANNELS  

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