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NGT Directs Complainant to Initiate Criminal Proceedings Against GCZMA - (15 Feb 2016)

National Green Tribunal (NGT), while disapproving approach of Goa Coastal Zone Management Authority (GCZMA) over granting permission to erect structures in CRZ area of Utorda, overriding its directions, has allowed a complainant to initiate criminal legal proceedings against the authority.

Tags : NATIONAL GREEN TRIBUNAL   GOA COASTAL ZONE MANAGEMENT AUTHORITY  

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