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Delhi Court Grants Bail to Navneet Kalra in Oxygen Concentrators Hoarding Case - (31 May 2021)

CRIMINAL

Delhi Court has granted bail to Businessman Navneet Kalra arrested in connection with Oxygen Concentrators Hoarding case, subject to furnishing of personal bond of two sureties each of Rs. 1 lakh. Furthermore, the Court has also imposed additional conditions on Kalra not to contact the customers to whom he had sold the concentrators, not to tamper with evidence or influence the witnesses and that he will join the investigation whenever required.

Tags : DELHI COURT   NAVNEET KALRA   OXYGEN CONCENTRATORS HOARDING CASE  

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