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Bombay HC Directs Transfer of Father Stan Swamy to Holy Family Hospital for Treatment - (31 May 2021)

CRIMINAL

Bombay High Court has directed the Maharashtra government to transfer ailing Father Stan Swamy, an 84-year-old tribal rights activist - to the Holy Family Hospital from Taloja Central Jail for treatment.

Tags : BOMBAY HIGH COURT   FATHER STAN SWAMY  

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