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Kerala HC Quashes Orders Announcing Scholarships for Students of Particular Religion - (31 May 2021)

EDUCATION

Kerala High Court has quashed orders of the Kerala Government announcing scholarships to Muslim students and Latin Catholic/Converted Christians in the ratio 80:20, declaring that the orders could not be legally sustainable. The Court has directed the State to provide merit-cum-means scholarships to members of notified minority communities equally.

Tags : KERALA HIGH COURT   SCHOLARSHIPS FOR STUDENTS OF PARTICULAR RELIGION  

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