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Delhi Court Remands Olympic Wrestler Sushil Kumar to 4 Days Police Custody in Murder Case - (31 May 2021)

CRIMINAL

Delhi Court has remanded to four days police custody Olympic wrestler Sushil Kumar and his associate Ajay Kumar arrested in connection with the Chhatrasal Stadium murder case of former junior national wrestling champion Sagar Dhankhar.

Tags : DELHI COURT   SUSHIL KUMAR  

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