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Allahabad HC Asks to Reply in Habeas Corpus Writ Petition Seeking Production of Mani Lal Patidar - (31 May 2021)

CIVIL

Allahabad High Court has asked the Uttar Pradesh Government to file its reply in a habeas corpus writ petition seeking production of Mani Lal Patidar, an Indian Police Service officer claiming that he has been missing since November 2020.

Tags : ALLAHABAD HIGH COURT   PRODUCTION OF MANI LAL PATIDAR  

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