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Kerala HC Declines Stay of Operation of Draft Lakshadweep Authority Regulation 2021 - (28 May 2021)

CIVIL

Kerala High Court has declined to stay the operation of the Draft Lakshadweep Development Authority Regulation 2021 (LDAR), allowing the Lakshadweep Administration two weeks to respond to a public interest litigation assailing the Regulation.

Tags : KERALA HIGH COURT   DRAFT LAKSHADWEEP AUTHORITY REGULATION 2021  

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