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Calcutta High Court Grants Interim Bail to 4 Trinamool Leaders in Narada Case - (28 May 2021)

CRIMINAL

Calcutta High Court has granted interim bail to four Trinamool Congress leaders- Firhad Hakim, Madan Mitra, Subrata Mukherjee and Sovan Chatterjee- who have been under judicial custody since their arrest by the Central Bureau of Investigation in the Narada case on 17th May, 2021.

Tags : CALCUTTA HIGH COURT   INTERIM BAIL TO 4 TRINAMOOL LEADERS IN NARADA CASE  

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