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Manipur HC Directs State to Indicate Steps Taken for Long-Term Plan to Tackle Covid 19 - (28 May 2021)

CIVIL

Manipur High Court has directed the State Government to indicate the steps taken by it to put in place a "long-term plan" for meeting future challenges during the Covid-19 pandemic. The Court has remarked that unless the State administration is in a state of preparedness, it would be difficult to cope with the fresh challenges that may come up in future owing to mutation of the virus coupled with "foolhardiness of the general public".

Tags : MANIPUR HIGH COURT   LONG-TERM PLAN TO TACKLE COVID-19  

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