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Andhra Pradesh HC Seeks Response on Procurement & Allocation of Medicines for Black Fungus - (28 May 2021)

CIVIL

Andhra Pradesh High Court has sought response from the Central and State Government regarding the steps being taken by them for procurement and allocation of medicines for treatment of Black Fungus patients in the State. The Court has also asked the State to check whether adequate transport (ambulances) is available for shifting patients from Covid centres to hospitals, in case of emergency.

Tags : ANDHRA PRADESH HIGH COURT PROCUREMENT & ALLOCATION OF MEDICINES FOR BLACK FUNGUS

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