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Rajasthan HC Directs State to Ensure Ration to Pakistani Minority Migrants Residing in Jodhpur - (28 May 2021)

CIVIL

Rajasthan High Court has directed the State Government to make sure that ration is made available to the Pakistani Minority Migrants residing in Jodhpur. The Court has further directed the State Government to specify regarding vaccination of those persons who are not having the prescribed identity cards including Pakistani Minority Migrants.

Tags : RAJASTHAN HIGH COURT   RATION TO PAKISTANI MINORITY MIGRANTS  

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