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Delhi HC Directs Centre to Consider Complete Waiver of Import Duties on Amphotericin B Drug - (28 May 2021)

CUSTOMS

Delhi High Court has directed that the Centre should consider complete waiver of import duties on Amphotericin B drug, used to treat Black fungus, till the time it is shortly available in India. The Court has also directed that the said imports shall be cleared by customs by accepting a bond from the importer without actual payment of import duty till the time a final decision on the aspect is taken.

Tags : DELHI HIGH COURT   WAIVER OF IMPORT DUTIES ON AMPHOTERICIN B DRUG  

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