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Bombay HC Urges State Not to Relax on Inquiry Into Private Distribution of Remdesivir Injections - (28 May 2021)

CRIMINAL

Bombay High Court has urged the State not to drop the ball on its inquiry into the private distribution of Remdesivir injections by politicians and celebrities after noting discrepancies in the responses received by the Drug Inspector.

Tags : BOMBAY HIGH COURT   PRIVATE DISTRIBUTION OF REMDESIVIR INJECTIONS  

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