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P&H HC Orders DCP of Punjab Police to Form All-Women SIT to Probe Into Rape Allegations - (27 May 2021)

CRIMINAL

Punjab and Haryana High Court has ordered the DCP of Punjab Police to form a three-member all women SIT (Special Investigation Team) to probe into the rape allegations levelled by a 38-year-old woman against a policeman of the CIA (Crime Investigation Agency).

Tags : PUNJAB AND HARYANA HIGH COURT   ALL-WOMEN SIT TO PROBE INTO RAPE ALLEGATIONS  

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