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Allahabad HC Orders Extension of Protection to Muslim Woman Who Converted to Hindu Religion - (27 May 2021)

FAMILY

Allahabad High Court has ordered to extend and provide necessary protection to the life and limb of a Muslim woman who converted to the Hindu religion and married a Man according to Hindu rites. The Court has also directed the Senior Superintendent of Police, Meerut to ensure that the local Police do not interfere in the peaceful married life of the petitioners.

Tags : ALLAHABAD HIGH COURT   PROTECTION TO MUSLIM WOMAN WHO CONVERTED TO HINDU RELIGION  

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