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Gujarat HC Directs State to Take Necessary Actions for Awareness on Mucormycosis Disease - (27 May 2021)

CIVIL

Gujarat High Court has directed the State Government to take all necessary actions immediately with regard to the improvement of the Health infrastructure in the rural areas as also for creating awareness amongst the public at large of the Mucormycosis disease.

Tags : GUJARAT HIGH COURT   AWARENESS ON MUCORMYCOSIS DISEASE  

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