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Karnataka HC Dismisses Plea to Stop COVID Vaccination Drive with Rs 50,000 Costs - (27 May 2021)

CIVIL

Karnataka High Court has dismissed a petition filed by one Mathew Thomas and others seeking to stop the ongoing vaccination drive, holding that the petition is not in public interest and has imposed a cost of Rs 50,000 to be paid with the Chief Minister's Relief Fund within a period of one month.

Tags : KARNATAKA HIGH COURT   PLEA TO STOP COVID VACCINATION DRIVE  

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