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HP HC Directs State to Inform on Steps Taken to Convert Healthcares into ICU Hospitals - (27 May 2021)

CIVIL

Himachal Pradesh High Court has directed State Government to inform about the steps taken it to convert primary health centres into ICU Hospitals with oxygen facilities and also directed it to accelerate its work in combating Covid 19 pandemic, observing that the situation may go out of control of the Government if RTPCR testing is not conducted in war footing.

Tags : HIMACHAL PRADESH HIGH COURT   TO CONVERT HEALTHCARES INTO ICU HOSPITALS  

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