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Patna HC Directs Government to Check on Brutality of Police in Enforcing Lockdown - (27 May 2021)

CIVIL

Patna High Court has directed the Bihar Government to check the purported illegality and brutality exhibited by the police in enforcing the lockdown. The Court has also asked the Government to develop a State Level Protocol, enabling a common person to understand the need of dealing with the virus.

Tags : PATNA HIGH COURT   BRUTALITY OF POLICE IN ENFORCING LOCKDOWN  

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