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SC: How Can Women Be Discriminated from Entering Temple, As Men and Women, All Are Equal in God’s Eye - (15 Feb 2016)

SC has questioned, how women could be barred from entering Ayyappa temple in Sabarimala when god did not discriminate between men and women, and referred to various scriptures, including the Gita, to drive home point that everyone was equal before the almighty.

Tags : SC   SABARIMALA  

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