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Delhi HC Directs Centre to Publicize Helpline Numbers and Covid Information Through Media - (27 May 2021)

CIVIL

Delhi High Court has directed the Centre and the Delhi Government to publicize helpline numbers and other Covid information by way of audio visual and print mediums on a continuous basis, observing that the government should keep bombarding public with information.

Tags : DELHI HIGH COURT   PUBLICATION OF HELPLINE NUMBERS AND COVID INFORMATION  

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