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Delhi HC Dismisses Plea Seeking Compensatory Chance for Registration in JEE Mains Exam - (27 May 2021)

EDUCATION

Delhi High Court has dismissed a plea seeking a compensatory extra chance for appearing and registering in the JEE Mains Examination being conducted in 2021 in the months of February, March, April and May, observing that the position has been answered by the Supreme Court in the UPSC Extra Chance case.

Tags : DELHI HIGH COURT   COMPENSATORY CHANCE FOR REGISTRATION IN JEE MAINS EXAM  

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