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Gauhati HC Seeks Response on Denial of Admission of Covid Patients to Private Hospitals - (27 May 2021)

CIVIL

Gauhati High Court has sought response from the Assam Government on an application alleging denial of admission to Covid-19 patients by private hospitals in the State, although they have an insurance cover.

Tags : GAUHATI HIGH COURT   DENIAL OF ADMISSION OF COVID PATIENTS TO PRIVATE HOSPITALS  

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