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Gujarat HC Directs State to Give Priority to People Awaiting Second Dose of Vaccine - (27 May 2021)

CIVIL

Gujarat High Court has insisted that the State Government should give priority in vaccination to people awaiting their second dose. The Court has asked the State to consider setting aside 10-20% of Covid-19 vaccines for beneficiaries availing spot registration, especially in rural areas, where people have no access to online registration for getting the shot.

Tags : GUJARAT HIGH COURT   PRIORITY TO PEOPLE AWAITING SECOND DOSE OF VACCINE  

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