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Allahabad HC Refuses to Grant Anticipatory Bail to Teacher for Posting Objectionable Post - (26 May 2021)

CRIMINAL

Allahabad High Court has refused to grant anticipatory bail to a senior teacher in a college and a Head of Department who is accused of putting an objectionable and obscene post on Facebook regarding Smriti Zubin Irani, Union Cabinet Minister of Textiles & Women and Child Development.

Tags : ALLAHABAD HIGH COURT   ANTICIPATORY BAIL TO TEACHER FOR POSTING OBJECTIONABLE POST  

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