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Karnataka HC Pulls Up Police for Not Registering Any FIRs Over Violation of Covid Protocols - (26 May 2021)

CRIMINAL

Karnataka High Court has pulled up the Police Commissioner of Belagavi for not registering even a single First Information Report over the violation of COVID protocols of wearing masks and maintaining social distancing during a rally led by Union Home Minister Amit Shah at Belagavi.

Tags : KARNATAKA HIGH COURT   FIRS OVER VIOLATION OF COVID PROTOCOLS  

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