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Bombay HC Asks State to Take Action Against E-Commerce Dealers Supplying Non-Essential Items - (26 May 2021)

CIVIL

Bombay High Court has asked the State to take immediate action against e-commerce dealers supplying non-essential items during the lockdown despite the Maharashtra Government's clear orders against it.

Tags : BOMBAY HIGH COURT   E-COMMERCE DEALERS SUPPLYING NON-ESSENTIAL ITEMS  

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