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Delhi HC Takes Suo Moto Cognizance of Mosquito Infestation, Rise of Vector Borne Diseases - (26 May 2021)

CIVIL

Delhi High Court has taken suo moto cognizance of the issue of mosquito infestation and the rise of vector borne diseases amid Covid 19 pandemic after observing that the steps taken by the Delhi Government and Municipal Corporations of Delhi have taken a back seat in tackling the spread of Dengue and Chikungunya viruses.

Tags : DELHI HIGH COURT   SUO MOTO COGNIZANCE OF MOSQUITO INFESTATION  

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