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SC Issues Notice on Plea Seeking Probe into Alleged Custodial Torture of Raghu Rama Krishna Raju - (26 May 2021)

CRIMINAL

Supreme Court has issued notice on a writ petition filed by the son of YSR Congress MP Raghu Rama Krishnam Raju seeking an investigation by the Central Bureau of Investigation (CBI) into the alleged custodial violence by the CID causing injuries to the MP.

Tags : SC REFUSES URGENT LISTING OF BAIL PLEA OF COP ACCUSED IN JAYARAJ-BENNIX CUSTODIAL DEATHS CASE  

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