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SC Refuses Urgent Listing of Bail Plea of Cop Accused in Jayaraj-Bennix Custodial Deaths Case - (26 May 2021)

CRIMINAL

Supreme Court has refused to grant urgent listing for a petition filed by a Tamil Nadu police officer, who has been chargesheeted as an accused by the Central Bureau of Investigation in the Jayaraj-Bennix case, in which a father-son duo were brutally murdered in police custody.

Tags : SUPREME COURT   JAYARAJ-BENNIX CUSTODIAL DEATHS CASE  

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