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Bombay HC Takes Serious Note of Defective Ventilators Provided to Marathwada Region - (26 May 2021)

CIVIL

Bombay High Court has taken serious note of at least 113 defective ventilators of the 150 ventilators provided to the Marathwada region through the PM Cares Fund, and directed the Union of India to state the remedial measures it plans to take regarding the same.

Tags : BOMBAY HIGH COURT   DEFECTIVE VENTILATORS  

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