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SC Stays Rajasthan HC Order Restraining Police from Making Arrest of Accused Persons - (26 May 2021)

CRIMINAL

Supreme Court has stayed the Rajasthan High Court Order which restrained the police from making the arrest of the accused persons, who are charged with an offence where the maximum sentence is up to three years, till 17th July, 2021.

Tags : SUPREME COURT   RAJASTHAN HIGH COURT   RESTRAINT ON MAKING ARREST OF ACCUSED PERSONS  

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