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Kerala HC Stays Order of ADM, Lakshadweep Directing APP to Attend Legal Cell at Secretariat - (26 May 2021)

CIVIL

Kerala High Court has stayed an order of the Additional District Magistrate (ADM), Lakshadweep, directing the Assistant Public Prosecutor (APP) at the Amini Island to attend the legal cell at the Secretariat for completing urgent pending works until further orders. The Court has directed the Administrator, Union Territory of Lakshadweep, to ensure that the prosecutor was posted in the island where the Courts were functioning.

Tags : KERALA HIGH COURT ORDER OF ADM LAKSHADWEEP DIRECTING APP TO ATTEND LEGAL CELL

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