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NHRC Issues Notice on Complaint of Farmers’ Protest Violating Covid-19 Norms - (26 May 2021)

HUMAN RIGHTS

National Human Rights Commission (NHRC) has issued notices to the Delhi, Haryana and Uttar Pradesh governments on a complaint that farmers’ protests violated COVID-19 norms, endangering themselves and others.

Tags : NATIONAL HUMAN RIGHTS COMMISSION   FARMERS’ PROTEST  

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