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Bombay HC Asks Government to Publicise Free Treatment Policy for Black Fungus Disease - (25 May 2021)

CIVIL

Bombay High Court has asked the Maharashtra Government to publicise its free-treatment policy for Mucormycosis or 'black fungus disease' to prevent unscrupulous elements (hospitals) from fleecing the poor and ignorant people by raising large bills.

Tags : BOMBAY HIGH COURT   FREE TREATMENT POLICY FOR BLACK FUNGUS DISEASE  

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