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Allahabad HC Requests SC to Consider on Distribution of Food Grains to Vulnerable Section of People - (25 May 2021)

CIVIL

Allahabad High Court has requested the Supreme Court to consider the issue of distribution of food grains to the vulnerable section of people and ensure the accountability of governance in relation to quantity and quality related issues.

Tags : ALLAHABAD HIGH COURT   DISTRIBUTION OF FOOD GRAINS TO VULNERABLE SECTION OF PEOPLE  

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