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Delhi HC Seeks Response on Steps Taken to Facilitate Production of Amphotericin B Drug - (25 May 2021)

CIVIL

Delhi High Court has sought Centre's response by way of filing a status report indicating the steps taken by it to facilitate the production of Amphotericin B drug used to treat Black Fungus and also on the aspect of allocation of the aforesaid drug to the Delhi Government.

Tags : DELHI HIGH COURT   PRODUCTION OF AMPHOTERICIN B DRUG  

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