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Madras HC Issues Injunction Order Against Sivasankaran - (15 Feb 2016)

Madras High Court has issued an interim injunction in favour of Mauritius-based BMIC Ltd, subsidiary of Bahrain Telecommunications Company BSC (BATELCO), restraining businessman C Sivasankaran and his group from alienating some of the properties in India.

Tags : MADRAS HIGH COURT   SIVASANKARAN  

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