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Madras HC Suggests Capping of Treatment Charges by Private Hospitals in Tamil Nadu - (25 May 2021)

CIVIL

Madras High Court has suggested bringing in a cap on treatment rates charged by private hospitals in the state of Tamil Nadu in a petition seeking free Covid treatment at all private nursing homes, polyclinics and hospitals in the State of Tamil Nadu.

Tags : MADRAS HIGH COURT   CAPPING OF TREATMENT CHARGES BY PRIVATE HOSPITALS  

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