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Delhi HC Restrains WhatsApp & Telegram from 'Illegally Circulating' Copies of E-Newspapers - (25 May 2021)

MEDIA AND COMMUNICATION

Delhi High Court has restrained social networking platforms WhatsApp and Telegram and certain other individuals from allegedly illegally circulating e-papers of Bennett, Coleman and Company Ltd (Times of India and sister publication Navbharat Times) on their respective platforms.

Tags : DELHI HIGH COURT   ILLEGAL CIRCULATION COPIES OF E-NEWSPAPERS  

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