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Allahabad HC Seeks Report on Alleged Black Marketing of Oxygen in Ghaziabad District - (25 May 2021)

CRIMINAL

Allahabad High Court has sought report on the alleged black marketing of Oxygen in Ghaziabad district, resulting into the deaths of scores of Covid-19 patients. The Court has directed the District Magistrate, Ghaziabad to file his personal affidavit in the matter, along with a report of an inquiry conducted by an independent IAS officer, before proceeding further.

Tags : ALLAHABAD HIGH COURT   BLACK MARKETING OF OXYGEN  

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