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SC Directs to Bring on Record Policy Guidelines on Death Certificates Issued to Covid Patients - (25 May 2021)

CIVIL

Supreme Court has directed the Central Government to bring on record any policy or guidelines pertaining to death certificates issued to COVID-19 patients, including guidelines by the Indian Council of Medical Research (ICMR).

Tags : SUPREME COURT   POLICY GUIDELINES ON DEATH CERTIFICATES ISSUED TO COVID PATIENTS  

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