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Allahabad HC Suspends Judicial Officer over Sedition Charges - (15 Feb 2016)

Allahabad HC has suspended and ordered inquiry for further action against a judicial officer, who had slapped sedition charges against Union Finance Minister Arun Jaitley over four months back for his comments against Supreme Court judgement on NJAC.

Tags : ALLAHABAD HC   ARUN JAITLEY  

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