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Delhi HC Directs Social Media Platforms to Suspend Accounts for Illegal Sharing of Movie - (24 May 2021)

MEDIA AND COMMUNICATION

Delhi High Court has directed WhatsApp and other social media platforms to forthwith suspend accounts who are illegally sharing and/or selling pirated copies of Bollywood actor Salman Khan's new release movie, "Radhe: Your Most Wanted Bhai" .

Tags : DELHI HIGH COURT   ILLEGAL SHARING OF COPIES OF MOVIE  

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