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Delhi HC Directs Inquiry into Hoarding and Illegal Stocking of Covid Medicines - (24 May 2021)

CIVIL

Delhi High Court has directed the Drug Controller to conduct inquiry or investigation into three specific allegations against BJP MP Gautam Gambhir and AAP MLAs Preeti Tomar and Praveen Kumar for hoarding and illegally stocking Covid 19 medicines and drugs.

Tags : DELHI HIGH COURT   HOARDING AND ILLEGAL STOCKING OF COVID MEDICINES  

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