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Delhi Court Remands Wrestler Sushil Kumar to Police Custody in Chhatrasal Stadium Murder Case - (24 May 2021)

CRIMINAL

Delhi Court has sent Wrestler Sushil Kumar and his associate Ajay Kumar to 6 days police custody remand who are arrested in connection with the Chhatrasal Stadium murder case of former junior national wrestling champion Sagar Dhankhar.

Tags : DELHI COURT   WRESTLER SUSHIL KUMAR   CHHATRASAL STADIUM MURDER CASE  

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