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J&K HC Issues Directions on Provision of Protection to Inter-religious Married Couple - (24 May 2021)

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Jammu and Kashmir High Court has issued directions to the Union Territory of Jammu and Kashmir for protection to an inter-religious married couple, after the Woman alleged that the couple was receiving death threats from her family members as she embraced Islam and married a Muslim.

Tags : JAMMU AND KASHMIR HIGH COURT   PROTECTION TO INTER-RELIGIOUS MARRIED COUPLE  

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