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Madras High Court Sets Up Committee to Plan for Care & Nutrition of Stray Animals - (24 May 2021)

ENVIRONMENT

Madras High Court has constituted a Committee to ensure that stray animals were cared for, pointing out that the travails of stray animals was lost amid the legitimate attention given to critical issues surrounding the pandemic.

Tags : MADRAS HIGH COURT   COMMITTEE TO PLAN FOR CARE & NUTRITION OF STRAY ANIMALS  

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