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P&H HC Seeks Assistance on Steps to Curb Spread of Black Fungus - (24 May 2021)

CIVIL

Punjab and Haryana High Court has sought assistance of States of Punjab, Haryana and Union Territory of Chandigarh on the steps to curb the spread of black fungus after expressing concern regarding preventive steps. The Court has also directed that the Union Territory of Chandigarh may impress upon the private diagnostic centers to reduced price of HRCT test to Rs. 1800.

Tags : PUNJAB AND HARYANA HIGH COURT   STEPS TO CURB SPREAD OF BLACK FUNGUS  

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