Supreme Court Stays Kerala FIR Probe Against Ex-CM Pinarayi Vijayan, Kin for 10 Days  ||  Supreme Court: Courts Can Intervene When Free and Fair Elections are Tainted by Illegal Means  ||  Delhi HC: CJP Leaders Saurav Das, Ashutosh Ranka Withdraw Plea Against Judicial Custody  ||  Bombay HC Fines Junior Advocate Rs. 25K, Clerk Rs. 10K for Unauthorised Court Video Recording  ||  Bombay HC Expresses Concern as Mumbai Surpasses Delhi in Pollution Levels  ||  Supreme Court: Section 17A PC Act Does Not Cover Bribe Demands Unrelated to Official Duty  ||  Supreme Court Directs Centre to Promote Interim Compensation Scheme for Road Accident Victims  ||  Karnataka High Court Upholds Homicide Charge Against Father for Letting Minor Son Drive  ||  Karnataka High Court Grants Bail to Pan Masala Maker in Rs. 42 Crore Cess Evasion Case  ||  Karnataka High Court: Advocates Practising Without Clearing AIBE May Face Criminal Action    

P&H HC Seeks Assistance on Steps to Curb Spread of Black Fungus - (24 May 2021)

CIVIL

Punjab and Haryana High Court has sought assistance of States of Punjab, Haryana and Union Territory of Chandigarh on the steps to curb the spread of black fungus after expressing concern regarding preventive steps. The Court has also directed that the Union Territory of Chandigarh may impress upon the private diagnostic centers to reduced price of HRCT test to Rs. 1800.

Tags : PUNJAB AND HARYANA HIGH COURT   STEPS TO CURB SPREAD OF BLACK FUNGUS  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved